LAWS(MAD)-2001-12-35

COMMISSIONER OF INCOME TAX Vs. TAMILNADU FOREST PLANATATION

Decided On December 20, 2001

COMMISSIONER OF INCOME-TAX Appellant

V/S

TAMILNADU FOREST PLANTATION CORPORATION Respondents

Referred Judgements :-

COMMISSIONER OF INCOME TAX VS. TAMIL NADU FOREST PLANTATION CORPORATION [REFERRED TO]

JUDGEMENT

(1.) THE assessment year is 1987-88.

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ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

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