KRISHNA MAHAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
Decided On June 18, 2001
SRI KRISHNA MAHAL Appellant
V/S
ASSISTANT COMMISSIONER OF INCOME-TAX Respondents
JUDGEMENT
(1.) THIS writ appeal has been filed against the order of the learned single judge, dated March 9, 2001, and made in W. P. No. 17340 of 2000 (see [2001] 250 ITR 333) :