(1.) THE unsuccessful plaintiff in O.S. No. 608 of 1980 and O.S. No. 513 of 1980 on the file of District Munsif Court, Krishnagiri, have preferred these two second appeals aggrieved against the judgment and decree made in A.S. Nos. 21 of 1984 and 2 of 1980 on the file of District Court, Dharmapuari at Krishnagiri confirming the judgment and decree of the trial Court dated 29.7.1983. THE case in brief is as follows :