(1.) THESE writ appeals have been filed against the common order of the learned single Judge made in W.P. Nos. 17347 and 17348 of 1998 dated 3-11-2000 dismissing both the writ petitions. Necessary facts of the case as alleged by the petitioner appellant are as follows:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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