(1.) THIS writ appeal has been preferred against the order of the learned Single Judge, dated 10-3-1994, made in W.P. No. 1091 of 1986 on the file of this Court.
(2.) THE respondents are the appellants herein.
(3.) IN the result, the writ appeal is dismissed with costs.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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