UNION OF INDIA Vs. A V SUBRAMANIAN

Referred Judgements :-

LAND ACQUISITION OFFICER,ELURU AND OTHERS V. JASTI ROHINI (SMT.) AND ANOTHER [REFERRED TO]
A.P. STATE ROAD TRANSPORT CORPORATION,HYDERABAD V. P.VENKAIAH [REFERRED TO]
STATE OF U.P. AND ANOTHER V. RAJENDRA SINGH [REFERRED TO]
SPECIAL LAND ACQUISITION OFFICER V. SRI SIDDAPPA OMANNA TUMARI AND OTHERS [REFERRED TO]
COLLECTOR RAIGARH VS. HARISINGH THAKUR AND VICE VERSA [REFERRED TO]
SPECIAL TEHSILDAR LAND ACQUISITION VISHAKAPATNAM VS. A MANGALA GOWRI [REFERRED TO]
A S KRISHNA AND COMPANY PRIVATE LIMITED VS. LAND ACQUISITION OFFICER DEPUTY COLLECTOR HYDERABAD [REFERRED TO]
PAL SINGH VS. UNION TERRITORY OF CHANDIGARH [REFERRED TO]
K VASUNDARADEVI VS. REVENUE DIVISIONAL OFFICER LAO [REFERRED TO]
K S SHIVADEVAMMA VS. ASSISTANT COMMISSIONER AND LAND ACQUISITION OFFICER [REFERRED TO]
LAND ACQUISITION OFFIER SUB COLLECTOR GADWAL VS. SREELATHABHOOPAL [REFERRED TO]
SPECIAL DEPUTY COLLECTOR VS. KURRA SAMBASIVA RAO [REFERRED TO]
MEHARBAN VS. STATE OF UTTAR PRADESH [REFERRED TO]
STATE OF JAMMU AND KASHMIR VS. MOHAMMAD MATEEN WANI [REFERRED TO]