(1.) IN these tax cases under section 256(1) of the INcometax Act, 1961 (hereinafter referred to as "the Act"), at the instance of the assessee, the following common question of law has been referred to this court for its opinion.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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