BROTHER JOHN ANTONY Vs. STATE

JUDGEMENT

(1.) The petitioner in all these petitions is one and the same and he is the Sub- Warden of the Boarding Home attached to St. Mary's, Higher Secondary School Tuticorin.

(2.) During the period from September, 1986 to 16/02/1987, an impression was gaining momentum, in the said School that he voluntarily had carnal intercourse against the orders of nature with the inmates of the Boarding Home.

(3.) One M. Mohan was studying in the VIX (Sic) Standard in the School. He was an inmate of the Boarding Home. His brother is by name M. Thiagarajan. He was stated to have informed his brother about the perverted sexual assaults of the Sub-Warden on the inmates of the Home, inclusive of himself.