REGENT COMPUTRONICS PVT. LTD.

MANIKYARAJ BALLAL Appellant

V/S

K. JAYARAJA BALLAL Respondents

Referred Judgements :-

SAYID MAHOMED GHOUSE SAHEB V. SHED KHADIR BADHSA SAHEB [REFERRED TO]
RAJA OF KARVETNAGAR V. SOWCAR LORD GOVIND DOSS [REFERRED TO]
AMRITLAL N. SHAH V. V.NAGESWARA RAO [REFERRED TO]
SWAMINATHA PILLAI V. RAGHAVACHARAR [REFERRED TO]
POSUKA KULLA V. THANDALLGARA CHIKKINE [REFERRED TO]
POSUKA KULLA V. TANDALKARA CHIKKA HINA [REFERRED TO]
KULANDAISWAMY V. SHERFUDDIN [REFERRED TO]
MEDAI DHALAVEY,IN RE.,THIRUMOLAYAPPC MUDALIAR,IN RE [REFERRED TO]
SUKUMAR V. STATE OF MYSORE [REFERRED TO]
GOPAL PILLAI V. STATE BY THE INSPECTOR OF POLICE [REFERRED TO]
MAJOR MIRA V. STATE [REFERRED TO]
SANJAI GANDHI V. UNION OF INDIA [REFERRED TO]
NAGAMMAL V. MANI [REFERRED TO]
PARAMESHWARAPPA V. STATE OF KARNATAKA [REFERRED TO]
ABHOY CHANDRA MOOKERJEE V. MOHAMED SABIR [REFERRED TO]
PHUTANJA V. EMPEROR [REFERRED TO]
KAMAL KUTTY V. UDAYAVARMA RAJA VALIA RAJA [REFERRED TO]
VELU V. KUPPUSWAMI [REFERRED TO]
BHINKA VS. CHARAN SINGH [REFERRED TO]
PYARE LAL BHARGAVA VS. STATE OF RAJASTHAN [REFERRED TO]
R H BHUTANI VS. MAN J DESAI [REFERRED TO]
STATE OF ORISSA VS. RAM GHANDERAGARWALA [REFERRED TO]
MATHURALAL VS. BHANWARLAL [REFERRED TO]
MUNSHI RAM VS. R G ANAND [REFERRED TO]
VIDYA RAM VS. GANGA SAHAI [REFERRED TO]
BHAGWAT SARAN VS. STATE [REFERRED TO]
PADMARAJU SUBBA RAJU VS. PADMARAJU KONETI RAJU [REFERRED TO]
HAMID SHEIKH VS. NAZIR DAR [REFERRED TO]
KGANESH VS. KVENKATASWARA IYER [REFERRED TO]
BISSE GOWDA VS. STATE OF MYSORE [REFERRED TO]
VELUR DEVASTHANAM VS. A SAMBANDAMURTHI NAINAR [REFERRED TO]
MURALI PATEL VS. PURUSOTTAM BHATI [REFERRED TO]
IVATURI SAMBASIVA RAO VS. STATE OF TAMIL NADU [REFERRED TO]
PERIA MANNADHA GOUNDAR VS. MARAPPA GOUNDAR [REFERRED TO]
GABRIAL THANKAYYAM VS. NARAYANAN NADAR PERUMAL NADAR [REFERRED TO]
WAZIR MAHTON VS. BADRI MAHTON [REFERRED TO]
SAMUEL POLITUS VS. AZIZ WILLIAM BISHOP [REFERRED TO]
COMMISSIONER OF INCOME-TAX VS. MRSJVSALDHANA [REFERRED TO]
SURYANARAYANA V. ANKINEED PRASAD [REFERRED TO]
HARI CHARAN DE VS. SHERALI TALUKDAR [REFERRED TO]
KHOSH MAHOMED SIRKAR VS. NAZIR MAHOMED [REFERRED TO]
S M YAQUB VS. TNBASU [REFERRED TO]
V. M. ABDUL RAHMAN VS. KING-EMPEROR [REFERRED TO]

JUDGEMENT

(1.) THESE two petitions are preferred by Thiru Manikyaraja Ballal the first counter-petitioner in Case Nos. 2 of 1980 and 1 of 1980 respectively (A. 4/42459 and A. 4/42458 of 1980 respectively) on the file of the District Magistrate and Collector of Madras, under section 482, Criminal Procedure Code, for quashing the entire proceedings taken therein.

(2.) AS the facts in both the petitions, except for a small variation, and the submissions made by the learned counsel appearing for both the parties are common, a common order is rendered.

(3.) THE petitioner and respondents 1 and 2 are brothers, of whom the first respondent is the eldest. THE first responded, in pursuance of a tripartite agreement, dated 27th September, 1973, acquired the undertaking known as Hotel Palmgrove owned by Messrs. N. Satyanathan & Sons Private Limited and was appointed as a Director of the company on 29th August, 1973. THE entire share holdings held by the company were acquired by the first respondent and some others. Similarly, he has also acquired the controlling interest in Madias Hotel Ashoka (Private) Limited, who are the owners of the Hotel known as Hotel Ashoka at Egmore. THE first respondent is also the chairman and Managing Director of this company. Apart from this, their family owns extensive plantations and transport business. Recently, the petitioner herein (Manikyaraja Ballal) and another, with a view to unlawfully exclude the first respondent four the control of the two Hotels, attempted to convene the General Body Meeting of Madras Hotel Ashoka Private Limited on 22nd April, 1980 and of M/s. N. Sathyanathan and Sons Private Limited on 21st April, 1980 but failed in that attempt.

Click here to view full judgment.

MANIKYARAJ BALLAL Vs. K JAYARAJA BALLAL

Referred Judgements :-

JUDGEMENT

QUick Links

Get in Touch

Email

Contact Numbers

Address