(1.) S.A.No.596 of 2005:-
(2.) For the sake of convenience, the parties are referred to as per their ranking in the trial Court in O.S.No.202 of 1991.
(3.) The case of the plaintiff in O.S.No.202 of 1991 in brief is as follows :-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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