C.SUSEELA Vs. SUB COLLECTOR/REVENUE DIVISIONAL OFFICER

JUDGEMENT

(1.) The present Review Application is filed to review the order dated 05.09.2019 passed by this Court in W.P.No.12354 of 2019, in and by which, this Court had observed and directed as follows:

(2.) Heard both sides and perused the materials available on record.

(3.) This Court, only after perusal of the records/files and applying the decision of the Supreme Court, had disposed of the abovesaid Writ Petition, with certain observations and directions as extracted supra.