CHENNAI HOARDINGS ASSOCIATION Vs. THE SECRETARY TO GOVERNMENT OF TAMIL NADU, MUNICIPAL ADMINISTRATION DEPARTMENT AND ORS.

Referred Judgements :-

ODYSEE COMMUNICATION PVT. LTD. VS. LOK VIDYAN SANGHATANA [REFERRED TO]
TATA PRESS LTD. VS. MAHA NAGAR TELEPHONE NIGAM LIMITED [REFERRED TO]
N.P.NARAYANA BHAT VS. STATE OF TAMIL NADU [REFERRED TO]
STATE OF TAMIL NADU AND ANOTHER VS. K.VINAYAGAMURTHY [REFERRED TO]
NOVVA ADS VS. SECRETARY,DEPT. OF MUNICIPAL ADMINISTRATION AND WATER SUPPLY AND ANOTHER [REFERRED TO]
UNION OF INDIA VS. MUNICIPAL CORPORATION OF GREATER MUMBAI AND OTHERS [REFERRED TO]
A K GOPALAN VS. STATE OF MADRAS OPPOSITE PARTY; UNION OF INDIA [REFERRED TO]
RAM SINGH VS. STATE OF DELHI [REFERRED TO]
SAGHIR AHMAD VS. STATE OF UTTAR PRADESH [REFERRED TO]
STATE OF BOMBAY VS. R M D CHI MARBAUGWALA ADVOCATE GENERAL OF MYSORE INTERVENER [REFERRED TO]
EXPRESS NEWSPAPER PRIVATE LTD VS. UNION OF INDIA [REFERRED TO]
HAMDARD DAWAKHANA KALIPADA DEB LAKSHMAN SHRIPATI LTPURE ALIAS LAKSHMAN SHRI PATI IMPORE A B CHOUDHRI VS. UNION OF INDIA [REFERRED TO]
PARBHANI TRANSPORT CO OPERATIVE SOCIETY LIMITED VS. REGIONAL TRANSPORT AUTHORITY AURANGABAD [REFERRED TO]
H C NARAYANAPPA D R KARIGOWDA VS. STATE OF MYSORE [REFERRED TO]
J Y KONDALA RAO VS. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION [REFERRED TO]
ABDUL HAKIM QURAISHI HAJI MOHAMMAD SHAFFI MOHD JAN VS. STATE OF BIHAR:STATE OF MADHYA PRADESH:STATE OF UTTAR PRADESH [REFERRED TO]
SAKAL PAPERS PRIVATE LIMITED B N SARPOTDAR SHANTILAL HARJIVAN SHAH PRINTERS MYSORE PRIVATE LIMITED LABCHAND B N SARPOTDAR FIRM "TAMIL NADU AND D S POTNIS INTERVENERS VS. UNION OF INDIA [REFERRED TO]
KARIMBIL KUNHIKOMAN K GANAPATHY BHAT VS. STATE OF KERALA IN BOTH PETNS [REFERRED TO]
AKADASI PADHAN VS. STATE OF ORISSA [REFERRED TO]
RASHBIHARI PANDA VS. STATE OF ORISSA [REFERRED TO]
MUNICIPAL COMM ITTEE AMRITSAR VS. STATE OF PUNJAB [REFERRED TO]
NEW BIHAR BIRI LEAVES CO NATHALAL DOSHI AMRITAMOY GHATAK ALIAS GHATA HARSHAD KUMAR NATWARLAL DALAL SHANKAR PRASAD BHAGAT VS. STATE OF BIHAR:STATE OF WEST BENGAL:STATE OF BIHAR [REFERRED TO]
STATE OF TAMIL NADU VS. HIND STONE [REFERRED TO]
INDIAN EXPRESS NEWSPAPERS BOMBAY PRIVATE LIMITED BENNETT COLEMAN AND COMPANY LIMITED STATESMAN LIMITED KASTURI AND SONS LIMITED ANANDA BAZAR PATRIKA LIMITED VS. UNION OF INDIA [REFERRED TO]
S KANDASWAMY CHETTIAR VS. STATE OF TAMIL NADU AND ANTHER [REFERRED TO]
ADARSH TRAVELS BUS SERVICE VS. STATE OF UTTAR PRADESH [REFERRED TO]
DEEPAK SIBAL MISS RITLJ KHANNA VS. PUNJAB UNLVERSRTY:PUNJAB UNIVERSITY [REFERRED TO]
SRINIVASA THEATRE VS. GOVERNMENT OF TAMILNADU [REFERRED TO]
LIFE INSURANCE CORPORATION OF INDIA UNION OF INDIA VS. PROF MANUBHAI D SHAH:CINEMART FOUNDATION [REFERRED TO]
INDIAN DRUGS AND PHARMACEUTICALS LIMITED VS. PUNJAB DRUGS MANUFACTURES ASSOCIATION [REFERRED TO]
P NARAYANA BHAT VS. STATE OF TAMIL NADU [REFERRED TO]
SECRETARY TO GOVERNMENT TAMIL NADU VS. K VINAYAGAMURTHY [REFERRED TO]
NOVVA ADS VS. SECRETARY DEPTT OF MUNICIPAL ADMINISTRATION AND WATER SUPPLY [REFERRED TO]
U P POWER CORPORATION LTD VS. AYODHYA PRASAD MISHRA [REFERRED TO]
TAMIL NADU OUTDOOR ADVERTISING ASSOCIATION VS. GOVERNMENT OF TAMIL NADU [REFERRED TO]
K KANAGARAJ VS. DISTRICT COLLECTOR CHENNAI [REFERRED TO]
STATE OF MAHARASHTRA VS. INDIAN HOTEL & RESTAURANTS ASSN [REFERRED TO]
SUBRAMANIAN SWAMY VS. DIRECTOR, CENTRAL BUREAU OF INVESTIGATION [REFERRED TO]
CELLULAR OPERATORS ASSOCIATION OF INDIA VS. TELECOM REGULATORY AUTHORITY OF INDIA [REFERRED TO]
ADVOCATES FORUM FOR SOCIAL JUSTICE REP. BY ITS PRESIDENT, MR. K. BALU NO.156, THAMBU CHETTY STREET CHENNAI VS. THE STATE OF TAMIL NADU REP. BY ITS SECRETARY TO GOVERNMENT DEPARTMENT OF LAW, SECRETARIAT CHENNAI [REFERRED TO]