S. SRIDHAR Vs. STATE OF TAMIL NADU

Referred Judgements :-

RAM PRASAD NARAYAN SAHI VS. STATE OF BIHAR [REFERRED TO]
WAZIR CHAND VS. STATE OF HIMACHAL PRADESH [REFERRED TO]
DURGAH COMMITTEE AJMER ATTORNEY GENERAL FOR INDIA VS. SYED HUSSAIN ALI:SYED HUSSAIN ALI [REFERRED TO]
BISHAN DEVI VS. STATE OF PUNJAB [REFERRED TO]
STATE OF ANDHRA PRADESH VS. N VENUGOPAL [REFERRED TO]
K V RAJLAKSHMIAH SETTY VS. STATE OF MYSORE [REFERRED TO]
BISHWANATH VS. THAKUR RADHA BALLABHJI [REFERRED TO]
G J FERNANDEZ VS. STATE OF MYSORE [REFERRED TO]
DURGA PRASHAD VS. CHIEF CONTROLLER OF IMPORTS AND EXPORTS [REFERRED TO]
A K KRAIPAK VS. UNION OF INDIA [REFERRED TO]
RABINDRANATH BOSE VS. UNION OF INDIA [REFERRED TO]
STATE OF ORISSA VS. ARUN KUMAR PATNATK [REFERRED TO]
STATE OF ORISSA VS. PYARIMOHAN SAMANTARAY [REFERRED TO]
GHAN SHYAM DAS GUPTA VS. ANANT KUMAR SINHA [REFERRED TO]
STATE OF MAHARASHTRA VS. DIGAMBAR [REFERRED TO]
L MUTHUKUMAR VS. STATE OF TAMIL NADU [REFERRED TO]
JOINT COMMISSIONER HINDU RELIGIOUS and CHARITABLE ENDOWMENTS VS. JAYARAMAN [REFERRED TO]
KARNATAKA POWER CORPORATION LIMITED VS. K THANGAPPAN [REFERRED TO]
A A GOPALAKRISHNAN VS. COCHIN DEWASWOM BOARD [REFERRED TO]
SUBRAMANIASWAMY TEMPLE VS. V KANNA GOUNDER [REFERRED TO]
STATE OF UP VS. BHUPENDRA NATH TRIPATHI [REFERRED TO]
K NAGARATHNAMMAL VS. S IBRAHIM SAHEB [REFERRED TO]
I. EASWARA PILLAI AND ORS. VS. THE STATE OF TAMIL NADU REPRESENTED BY THE SECRETARY TO THE REVENUE DEPARTMENT FOR HARIJAN WELFARE AND ANR. [REFERRED TO]
M.G. CHAKRAVARTHI NAICKER AND ANR. VS. K.M. THILLAIMOORTHY AND ORS. [REFERRED TO]
M. PERUMAL VS. THE DISTRICT COLLECTOR, O/O. DISTRICT COLLECTOR, KANCHIPURAM, KANCHIPURAM DISTRICT [REFERRED TO]
INDIAN YOUNG LAWYERS ASSOCIATION & ORS VS. STATE OF KERALA & ORS [REFERRED TO]
GANESAN REP BY ITS POWER AGENT G. RUKMANI GANESAN VS. THE COMMISSIONER, THE TAMIL NADU HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS BOARD [REFERRED TO]
RAVINDER KAUR GREWAL VS. MANJIT KAUR [REFERRED TO]