LAWS(MAD)-2020-2-235

A. MAYAVAN Vs. STATE

Decided On February 18, 2020
A. Mayavan Appellant
V/S
STATE Respondents

JUDGEMENT

(1.) This petition has been filed to direct the respondent to grant permission to give police protection to the petitioner herein for organizing the cultural function in Angalamman Temple Festival at Yethapur on 23.02.2020 by the petitioner representation dated 12.02.2020.

(2.) Heard the learned counsel appearing for the petitioner and the learned Additional Public Prosecutor appearing for the respondent.

(3.) The learned Additional Public Prosecutor, on instructions, would submit that there is likelihood of arising law and order problem.