R. PRADEEPAN Vs. REGIONAL TRANSPORT OFFICER, TENKASI

JUDGEMENT

(1.) This Writ Petition has been filed challenging the order dated 25.02.2020, passed by the respondent herein.

(2.) Heard Mr.B.Anandan, learned counsel appearing for the petitioner and Mr.C.Ramesh, learned Special Government Pleader appearing for the respondent.

(3.) By consent of both sides, this writ petition is taken up for final disposal at the admission stage itself.