LAWS(MAD)-2020-12-417

ALAMELOU Vs. IVRCS INFRASTRUCTURE AND PROJECT LIMITED

Decided On December 16, 2020
Alamelou Appellant
V/S
Ivrcs Infrastructure And Project Limited Respondents

JUDGEMENT

(1.) The matter is heard through "Video Conferencing".

(2.) This Civil Miscellaneous Appeal has been filed for enhancement of compensation granted by the award dated 20.03.2014 made in M.C.O.P.No.70 of 2013 on the file of the Motor Accidents Claims Tribunal, Principal District Court, Pondicherry.

(3.) The appellants are the claimants in M.C.O.P.No.70 of 2013 on the file of the Motor Accidents Claims Tribunal, Principal District Court, Pondicherry. They filed the above said claim petition claiming a sum of Rs.60,00,000/- as compensation for the death of one Saravanane, who died in the accident that took place on 09.09.2012.