LAWS(MAD)-2020-3-156

TAMIL NADU TEXT BOOK Vs. KORES (INDIA) LTD

Decided On March 19, 2020
Tamil Nadu Text Book Appellant
V/S
Kores (India) Ltd Respondents

JUDGEMENT

(1.) Mr.S.T.S.Murthi, learned Additional Advocate General assisted by Mr.C.Munusamy and Ms.S.Varsha, learned counsel on record for petitioners and Mr.Bijesh Thomas, learned counsel for respondent are before this Court.

(2.) Prefatory note :

(3.) Facts :