RAM KOWSHIK Vs. STATE

JUDGEMENT

(1.) This Criminal Original Petition has been filed to quash the FIR in Crime No.865 of 2020, pending on the file of the 1st respondent police.

(2.) The case of the petitioner is that the petitioner is running a shop in the name and style of "M/s.C.M.Ponnusamy Nadar and Brothers", in which, he manufacturing and selling the Organic foods, herbal powders, salts, spices, soups, sauces, salads, protein products and the foodstuffs intended for particular nutritional uses. The petitioner was issued with FSSAI Licence No.12417012000367 by the Government of Tamil Nadu, Food Safety and Drug Administration Department.

(3.) The petitioner is running a Mill in the name and style of "M/s. The Raja Extraction" and the Ministry of Micro, Small and Medium Enterprises had given license to the first petitioner's Mill for grinding works on 06.06.2010 and the first petitioner is running the Mill.