(1.) This contempt petition has been filed on the ground that the respondent has deliberately and willfully disobeyed the order passed by this Court in W.P.No.820 of 2020 dated 06.02.2020.
(2.) Heard Mr.N.G.R.Prasad, learned counsel for the petitioner and Mr.Sathish Parasaran, learned Senior Counsel appearing on behalf of the respondent.
(3.) The counsel appearing on either side raised various contentions touching upon the purport of the order passed by this Court and which was subsequently modified by the Division Bench while passing final orders in W.A.No.252 of 2020 dated 09.03.2020.