REGENT COMPUTRONICS PVT. LTD.

K.Rajasekara Kumar Appellant

V/S

Yasodha Purushothamman Respondents

Referred Judgements :-

USHA SINHA VS. DINA RAM AND OTHERS [REFERRED TO]
DURAIRAJ AND OTHERS VS. PHILIP [REFERRED TO]
S B NORONAH VS. PREM KUMARI KHANNA [REFERRED TO]
VIDHYADHAR VS. MANKIKRAO [REFERRED TO]
JUSTINIANO ANTAO VS. BERNADETTE B PEREIRA [REFERRED TO]
DES RAJ VS. BHAGAT RAM [REFERRED TO]
BACHHAJ NAHAR VS. NILIMA MANDAL [REFERRED TO]
SWAYAM PRAKASH ASHRAMAM VS. G ANANDAVALLY AMMA [REFERRED TO]
K KALIANNA GOUNDER VS. SUNDARARAJ, S/O PETCHIMUTHU [REFERRED TO]

JUDGEMENT

(1.) This appeal is preferred as against Judgment and Decree dated 08.12.2003 passed in A.S.No. 24 of 2002 on the file of the learned Subordinate Judge, Poonamallee reversing the Judgment and Decree dated 24.07.2002 passed in O.S.No. 65 of 1991 on the file of the learned District Munsif, Poonamallee.

(2.) For the sake of convenience, the parties are referred to as per their ranking before the trial Court.

(3.) The case of the plaintiffs in brief is as follows :-

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K.RAJASEKARA KUMAR Vs. YASODHA PURUSHOTHAMMAN

Referred Judgements :-

JUDGEMENT

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