NESTORE AND ORS. Vs. REGEENA AND ORS.

Referred Judgements :-

CARLSBERG BREWERIES A/S. VS. SOM DISTILLERIES AND BREWERIES LTD [REFERRED TO]
A R ANTULAY VS. R S NAYAK [REFERRED TO]
S NAGARAJ CHIKKA CHANNAIAH S RAMAIAH M SHANKARAIAH VS. STATE OF KARNATAKA [REFERRED TO]
ISWAR BHAI C PATEL BACHU BHAI PATEL VS. HARIHAR BEHERA [REFERRED TO]
DHODHA HOUSE VS. S K MAINGI [REFERRED TO]
JEYARAM EDUCATION TRUST VS. A G SYED MOHIDEEN [REFERRED TO]
SM. K. PONNALAGU AMMAL VS. THE STATE OF MADRAS, REPRESENTED BY THE SECRETARY TO THE REVENUE DEPARTMENT, MADRAS AND ORS. [REFERRED TO]
CHAIRMAN & MANAGING DIRECTOR CENTRAL BANK OF INDIA & ORS. VS. CENTRAL BANK OF INDIA SC/ST EMPLOYEES WELFARE ASSOCIATION & ORS. [REFERRED TO]
SECRETARY TO GOVT., MUNICIPAL ADMN. & WATER SUPPLY DEPARTMENT VS. V. MARISAMY [REFERRED TO]
ASHARFI DEVI (DEAD) THROUGH LRS. VS. STATE OF U.P. AND OTHERS [REFERRED TO]
ASHOK KUMAR GUPTA VS. SITALAXMI SAHUWALA MEDICAL TRUST [REFERRED TO]