LAWS(MAD)-2020-7-26

VISWAM Vs. SINGARAYAN

Decided On July 13, 2020
VISWAM Appellant
V/S
Singarayan Respondents

JUDGEMENT

(1.) Heard the learned counsel on either side.

(2.) This civil miscellaneous appeal and the civil revision petition have been filed against the order dated 30.08.2019 passed in I.A.Nos.1 and 2 of 2019 in O.S.No.31 of 2017 on the file of Additional District and Sessions Judge (Fast Track Court), Kanyakumari at Nagercoil.

(3.) For the sake of convenience, C.M.A.(MD)No.866 of 2019 is taken as the lead case.