FRIENDS RECREATION CLUB Vs. COMMISSIONER OF POLICE, SALEM

JUDGEMENT

(1.) This writ petition is heard through Video-Conferencing, on account of the COVID-19 pandemic situation.

(2.) The prayer sought for in this writ petition is to forbear the respondents herein from preventing the members of the petitioner Club playing the game of rummy along with Carrom Board, Table Tennis, Chess at Old No.154-A, New No.150 Riverside North Street, Gugai, Salem-6.

(3.) Heard the learned counsel appearing for the petitioner and the learned Special Government Pleader appearing for the respondents.