SATTANATHASWAMY DEVASTHANAM Vs. KALYANA SUNDARI AMMAL

Referred Judgements :-

H S RIKHY MANOHAR LAL MR P GOYLE VS. NEW DELHI MUNICIPAL COMMITTEE [REFERRED TO]
UNION TERRITORY CHANDIGARH ADMN VS. MANAGING SOCIETY GOSWAMI GDSDC [REFERRED TO]
M I BUILDERS PVT LIMITED VS. RADHEY SHYAM SAHU [REFERRED TO]
SHISH RAM VS. STATE OF HARYANA [REFERRED TO]
CHANDRA PRAKASH TIWARI VS. SHAKUNTALA SHUKLA [REFERRED TO]
I T C LIMITED VS. PERSON INCHARGE AGRICULTURAL MARKET COMMITTEE KAKINADA [REFERRED TO]
JOINT COMMISSIONER HINDU RELIGIOUS and CHARITABLE ENDOWMENTS VS. JAYARAMAN [REFERRED TO]
STATE OF U P VS. U P RAJYA KHANIJ VIKAS NIGAM S S [REFERRED TO]
SNEH GUPTA VS. DEVI SARUP [REFERRED TO]
MAHARSHI DAYANAND UNIVERSITY VS. SURJEET KAUR [REFERRED TO]