(1.) This matter is taken up for hearing through Video Conferencing mode.
(2.) This Writ petition is filed for a Mandamus to direct the 4th respondent to consider the petitioner's representation dated 13.05.2019 within the stipulated time.
(3.) Heard both sides.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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