LAWS(MAD)-2020-7-175

M.PARGUNAM Vs. SECRETARY

Decided On July 06, 2020
M.Pargunam Appellant
V/S
SECRETARY Respondents

JUDGEMENT

(1.) The Prayer sought for in this Writ Petition is to issue a Writ of Mandamus directing the respondents to prepare a fresh Seniority list for the post of Assistant Technical Officer (ATO) for Government I.T.Is, Tamil Nadu based on the Hon'ble Division Bench Order dated 15.11.2019 (WP.Nos.998, 1147, 5735, 6649, 22852, 34311, 34312 of 2017, 7511, 8718 to 8720, 10021, 18725, 22136, 26442, 31156 of 2018 and W.A.No.2610 of 2019) and to consider the petitioner's representation dated 14.02.2020.

(2.) Heard Mr.S.Sivakumar, learned counsel appearing for the petitioner and Mr.M.Karuppasamy, learned Government Advocate appearing for the respondents.

(3.) With regard to promotion of the petitioner, he has given a representation dated 14.02.2020 to the respondents, where, he relied upon a Division Bench Judgment of this Court (Principal Seat at Chennai) dated 15.11.2019 made in W.P.Nos.998 of 2017 etc., batch and accordingly, his grievance with regard to promotion can be considered by the respondents and reasoned order on merits and in accordance with law may directed to be passed within a specified time frame that may be fixed by this Court.