(1.) S.A.No.1735 of 2002:-
(2.) For the sake of convenience, the parties are referred to as per their ranking in the trial Court.
(3.) The case of the plaintiff in O.S.No.277 of 1998 in brief is as follows:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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