M ANANTHI Vs. P VENKATESAN

JUDGEMENT

(1.) This claimants' appeal is directed against the award of the Mortor Accident Claims Tribunal, Arni, Tiruvannamalai District against the quantum and liability.

(2.) The points for consideration in this appeal are:-

(3.) On 09/10/2012, at about 9.00 am, Munusamy s/o Krishnan who was proceeding in his Bajaj Two wheeler bearing registration No.TN 25-Z-9712 and the first respondent Venkatesan who was coming from the opposite direction in his Hero Honda Two wheeler bearing registration No.TN 25-U-4243 dashed against each other at the Vandavasi to Arni Road, near Sakthi Nagar. Munusamy was thrown away from his vehicle. He was severely injured. He died on his way to Hospital at Chennai for better treatment, after providing first aid at Vellore, Government Hospital.