LAWS(MAD)-2020-9-206

HARI RAJAN Vs. DISTRICT COLLECTOR,COIMBATORE DISTRICT

Decided On September 17, 2020
Hari Rajan Appellant
V/S
District Collector,Coimbatore District Respondents

JUDGEMENT

(1.) This Writ Petition is heard through Video Conference on account of COVID-19 pandemic situation.

(2.) This writ petition has been filed for issuance of writ of certiorari calling for the records of the second respondent dated 26.07.2017 in letter No.Tho.Nu.Pe/V.A/Ko.10/198M/2017 and quash the same.

(3.) On the earlier occasion on 02.09.2020, this Court had passed the following order :