P.SUNDARAM Vs. REVENUE SECRETARY

JUDGEMENT

(1.) All the three writ petitions have been filed by one Mr.P.Sundaram s/o.Perumal Chettiar. The relief sought for in the writ petitions are as follows:

(2.) Since the relief sought for in W.P.No.10383 of 2017 is comprehensive in nature, the same is taken as the lead case and any decision arrived at in this writ petition would have a direct impact in other writ petitions.

(3.) Heard Mr.P.Subba Reddy, learned counsel for the petitioners, Mrs. Narmadha Sampath, learned Additional Advocate General, assisted by Mr.M.D. Ilayaraja, learned Government Advocate for the respondents 1 to 3 and Mr.P.S.Ganesh, learned counsel for 4th respondent.