(1.) This Civil Revision Petition is filed by the first defendant in the suit in O.S.No.178 of 2015.
(2.) Brief facts of the case are as follows:-
(3.) Heard the learned counsel for the petitioner and the learned counsel appearing for the respondents 1 and 2 and perused the records.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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