(1.) Petition in W.P.(MD).No.6143 of 2020 has been filed seeking a direction to the respondents 1 to 5 to initiate appropriate urgent actions to provide necessary Personal Protective Equipments including gloves, mask, gown, face shield, head cover and rubber boots to all the non medical frontline workers viz., Police Personnel, Fire Service personnel, sanitary staff, revenue officials, ambulance staff, all media personnel, and all official and unofficial volunteers within a stipulated time that may be fixed by this Court along with directions to the respondent No.6 to monitor the implementation of the directives of this Court and further report at a periodicity that this Court may decide and pass such further and continuous orders at periodic intervals as this Court may deem fit and proper in the nature and circumstance of the case.
(2.) Petition in W.P.(MD).No.6347 of 2020 has been filed seeking a direction to the respondents to appoint the District Level Officer to monitor the Life, Safety and Welfare of the Sanitary Workers of the petitioner Association on the basis of the representation dated 13.04.2020.
(3.) On 22.06.2020, we passed the following order: