LAWS(MAD)-2020-1-421

M. RAJKUMAR Vs. STATE

Decided On January 27, 2020
M. RAJKUMAR Appellant
V/S
STATE Respondents

JUDGEMENT

(1.) This petition has been filed to direct the respondent authority to give police protection and permission to conduct cultural programme (Adal Padal Nigalchi) in the event of Jahir Periya Mottur Arulmigu Sree Mariamman Temple Festival at Salem Taluk and Salem District on 05.02.2020 between 06.00 PM to 11.00 PM by considering the petitioner's representation dated 20.01.2020.

(2.) Heard the learned counsel appearing for the petitioner and the learned Additional Public Prosecutor appearing for the respondent.

(3.) The learned Additional Public Prosecutor, on instructions, would submit that there is likelihood of arising law and order problem.