LAWS(MAD)-2020-10-131

ADITYA ANDREAS Vs. STATE

Decided On October 08, 2020
Aditya Andreas Appellant
V/S
STATE Respondents

JUDGEMENT

(1.) This case was taken up through video conferencing.

(2.) This criminal original petition has been filed seeking to call for the records relating to the complaint in Crime No.204 of 2018 on the file of the Sub-Inspector of Police, Central Crime Branch, Fake Passport Team VII, Vepery, Chennai and quash the same.

(3.) The moral of the story in this case is, Facts are sometimes stranger than fiction .