LAWS(MAD)-2020-10-387

RAMAMOORTHY Vs. REVENUE DIVISIONAL OFFICER

Decided On October 07, 2020
RAMAMOORTHY Appellant
V/S
REVENUE DIVISIONAL OFFICER Respondents

JUDGEMENT

(1.) This writ petition has been filed for a Mandamus seeking for a direction to the respondents to release the petitioner's vehicle bearing Registration No.TN 65 AU 7286.

(2.) Heard Mr.C.Senthil Murugan, learned counsel appearing for the petitioner and Mr.C.Ramesh, learned Special Government Pleader, appearing for the respondents.

(3.) By consent of both parties, the Writ Petition is taken up for final disposal at the admission stage itself.