LAWS(MAD)-2020-8-100

P.CHINNAMMAL Vs. DISTRICT COLLECTOR,SIVAGANGAI DISTRICT, SIVAGANGAI

Decided On August 05, 2020
P.Chinnammal Appellant
V/S
District Collector,Sivagangai District, Sivagangai Respondents

JUDGEMENT

(1.) The petitioner has filed the present Writ Petition to issue a Writ of Mandamus, to direct the respondents to provide patta to the petitioner in Door No.1429/A1 in Survey Nos.211/1B, 211/2 to an extent of two cents situated at Baiyoor Pillaivayal Village Group, Sivagangai Taluk, Sivagangai District by considering her representation dated 12.07.2019.

(2.) Mr.P.Kannithevan, learned Additional Government Pleader takes notice for the respondents.

(3.) By consent, the Writ Petition is taken up for final disposal at the stage of admission itself.