SECRETARY Vs. MANGAT RAM SHARMA

JUDGEMENT

(1.) Learned Government Advocate appearing for the contemnor reports that the order of this Court dated 31.07.2019 has been complied with and G.O.Ms.No.178, Higher Education Department dated 07.12.2020 has been issued. Learned counsel for the petitioner also concurs.

(2.) Recording the same, the contempt petition is closed.