(1.) Aggrieved over the reversal finding of the First Appellate Court, the present Second Appeal is filed.
(2.) The parties are referred to as per their rank before the trial Court.
(3.) The brief fact, leading to file this Second Appeal, reads as follows:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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