(1.) Aggrieved over the reversal finding of the First Appellate Court, the present Second Appeal has been filed.
(2.) The parties are arrived at by their own ranking before the Trial Court.
(3.) The brief facts leading to the filing of this Second Appeal are as follows:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN