A.VALARMATHI Vs. STATE OF TAMIL NADU

Referred Judgements :-

AJAYA KUMAR DAS VERSUS STATE OF ORISSA [REFERRED TO]
N K SINGH VS. UNION OF INDIA [REFERRED TO]
PRESIDENT OF INDIA VS. BAL THACKERAY EDITOR SAMNA IN RE: [REFERRED TO]
CENTER FOR PUBLIC INTEREST LITIGATION VS. UNION OF INDIA [REFERRED TO]
SOMESH TIWARI VS. UNION OF INDIA [REFERRED TO]
REGISTRAR GENERAL HIGH COURT OF JUDICATURE AT MADRAS VS. R PERACHI [REFERRED TO]
REGISTRAR HIGH COURT MADRAS VS. VASUDEVAN A K [REFERRED TO]