LAWS(MAD)-2020-8-216

SRI KANCHI KAMAKOTI PEETATHIPATHI JAYENDRA SARASWATHY SANKARA NURSERY & PRIMARY SCHOOL Vs. CHIEF EDUCATIONAL OFFICER, TIRUVARUR

Decided On August 26, 2020
Sri Kanchi Kamakoti Peetathipathi Jayendra Saraswathy Sankara Nursery And Primary School Appellant
V/S
Chief Educational Officer, Tiruvarur Respondents

JUDGEMENT

(1.) The petitioner-School has filed this writ petition challenging the proceedings of the 1st respondent dated 27.08.2019 wherein the recognition sought for by the petitioner-School to grant upgradation as a Middle School, has been rejected by the 1st respondent.

(2.) Brief facts of the case:-

(3.) The 1st respondent filed a counter affidavit which was sworn on 22.10.2019. The counter affidavit contained an averment to the effect that an inspection was conducted on 26.08.2019 and various deficiencies were pointed out. After this counter affidavit was filed, a further affidavit came to be filed by the petitioner-School on 30.11.2019. This Court, on going through the counter affidavit filed by the 1st respondent and the additional affidavit filed by the petitioner-School, thought it fit to give a direction to the 1st respondent to conduct one more inspection and therefore, a fresh inspection was conducted on 16.03.2020 and a further Report was also filed before this Court. The petitioner-School has given their objections to the Inspection Report dated 16.03.2020. The 1st respondent has also filed an additional counter affidavit after the subsequent inspection was conducted and a Report was filed before this Court.