(1.) The above Civil Miscellaneous Appeals (CMAs) are heard through video-conferencing.
(2.) All these appeals arise out of the common Award dtd. 24/11/2011 passed by the Motor Accidents Claims Tribunal (Chief Judge, Small Causes Court), Chennai in M.C.O.P.Nos.3195 to 3201 of 2007.
(3.) ***
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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