LAWS(MAD)-2020-9-857

SUZLON ENERGY LIMITED Vs. SIMON SOLOMON

Decided On September 01, 2020
Suzlon Energy Limited Appellant
V/S
Simon Solomon Respondents

JUDGEMENT

(1.) A. No. 6605 of 2018 is filed to reject the plaint filed in C.S. No. 721/2016.

(2.) The suit is filed by the respondents to

(3.) The cause of action reads as under: