R. GANESAN Vs. MANIPILLAI

JUDGEMENT

(1.) This Criminal Original Petition has been filed to quash the proceedings in C.C.No.16 of 2014 on the file of the Court of Judicial Magistrate No.II, Karaikal.

(2.) It is common knowledge that in Puducherry, ordinary Tamil names bear peculiar English spellings. For example, Kumar will be spelt as Coumour. In this order, this Court is adopting the ordinary spellings for proper nouns, for easy understanding.

(3.) R.Ganesan (R.Canessane) and R.Murugesan are the sons of one Rethinasamy and both of them were living in door No.41, Mariamman Koil West Street, Thiruvettakudy Village, Kottucherry Commune. Their paternal grandfather was one Kaliapillai (Caliapoulle) @ Kalimuthupillai.