LAWS(MAD)-2020-3-270

C. PARAMANATHAN Vs. S. KANNAN

Decided On March 11, 2020
C. Paramanathan Appellant
V/S
S. KANNAN Respondents

JUDGEMENT

(1.) The civil miscellaneous appeal is filed against the judgment and decree dated 19.06.2017 passed in M.C.O.P.No.954 of 2015.

(2.) The appeal on hand has been filed by the claimant for enhancement of compensation.

(3.) The accident occurred on 29.05.2015 at about 12.50 P.M. Near Old Post office at Nallipalayam in Tiruchengode to Namakkal Main Road. Nallipalayam Police has registered a case in Crime No.133/15, U/s.279, 337 IPC.