(1.) This second appeal is against the concurrent finding of the Courts below in a suit for specific performance. The plaintiff is the appellant herein.
(2.) Plaint averment:
(3.) Defendant averment:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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