T THIRUMURTHY Vs. UNION OF INDIA

JUDGEMENT

(1.) This Writ Petition is filed for the following prayer;

(2.) The petitioner was originally appointed as Constable in the Railway Protection Force in 1984 and was subsequently promoted as Head Constable in the year 2011. He is presently serving as Head Constable in Gumidipoondi. The grievance of the petitioner herein is that he has been transferred from Chennai to Thiruvendram Central by impugned proceedings dated 06.07.2020.

(3.) According to the petitioner that due to family circumstances, he was unable to accept the transfer order and he submitted his representation citing health reasons of his wife and also the distance of the place where he is transferred.