P. PRABU Vs. TAMIL NADU PUBLIC SERVICE COMMISSION

JUDGEMENT

(1.) Writ Appeals challenge the judgment, dated 6/12/2019, passed in W.P.Nos.32708 and 31964 of 2019.

(2.) Writ petitions are one of a mandamus for a direction to the Tamil Nadu Public Service Commission to interview the petitioners for the posts included in the Combined Civil Services Examination, Group - II (Interview Posts) (Group - II Services), conducted pursuant to the Notification No.15/2018 dated 10/9/2018.

(3.) Shorn of details, the facts leading to the writ appeals are as under:-