(1.) The contesting respondents were served and none appeared.
(2.) The 6th defendant in the suit is the revision petitioner.
(3.) This petition has been filed under Article 227 of the Constitution of India.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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