(1.) Heard Mr. M.Jerin Mathew, Learned Counsel for the Petitioner and Mr. Aayiram K.Selvakumar, Learned Additional Government Pleader appearing for the Respondents and perused the materials available on record, apart from the pleadings of the parties.
(2.) This Court during the earlier hearing on 18.05.2020 passed the following self-explanatory order:-
(3.) When the matter is called today, the Learned Additional Government Pleader on instructions states that the original certificates of the Petitioner have been returned to him in compliance of the aforesaid order dated 18.10.2019 passed by this Court. It is further brought to notice that the Government of Tamil Nadu issued G.O. (Ms.) No. 185 Health and Family Welfare (MCA-1) Department dated 13.04.2020 stating as follows:-